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Allahabad HC Issues Notice on Plea Challenging Termination of Services of Dr. Kafeel Khan - (03 Feb 2022)

SERVICE

Allahabad High Court has issued notice to the Uttar Pradesh Government on the plea filed by Dr. Kafeel Khan challenging the termination of his services from the State-run BRD Medical College by the State government.

Tags : ALLAHABAD HIGH COURT   TERMINATION OF SERVICES OF DR. KAFEEL KHAN  

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