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Supreme Court Dismisses Plea to Postpone GATE-2022 - (03 Feb 2022)

EDUCATION

Supreme Court has dismissed petitions seeking postponement of the Graduate Aptitude Test in Engineering Exam, 2022 (GATE 2022) which is scheduled to be held on 5th, 6th, 12th and 13th of February, 2022.

Tags : SUPREME COURT   POSTPONE GATE-2022  

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