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Delhi HC Dismisses Freelance Journalist Rajeev Sharma's Plea Seeking Modification of Bail Condition - (03 Feb 2022)

CRIMINAL

Delhi High Court has dismissed a plea filed by freelance journalist Rajeev Sharma seeking modification of a bail condition imposed on him in connection with a case alleging that he supplied confidential information to Chinese Officials, in exchange of remuneration.

Tags : DELHI HIGH COURT   MODIFICATION OF BAIL CONDITION  

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