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Delhi HC Directs to Issue Directions for Starting Treatment of Children Suffering from Rare Diseases - (03 Feb 2022)

CIVIL

Delhi High Court has directed the Centre to issue communications to the All India Institute of Medical Sciences (AIIMS) and Centres for Excellence established across the Country, for starting the treatment of the children suffering from rare diseases, without any delay.

Tags : DELHI HIGH COURT   TREATMENT OF CHILDREN SUFFERING FROM RARE DISEASES  

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