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Orissa HC Upholds Mandamus Issued to HOUDD and OWSSB to Increase Superannuation Age - (03 Feb 2022)

LABOUR AND INDUSTRIAL

Orissa High Court has upheld the decision of Single Judge Bench which had issued a mandamus to the Housing and Urban Development Department, Government of Odisha (HOUDD) as well as to the Orissa Water Supply and Sewerage Board (OWSSB) to increase the age of superannuation of its four employees who had approached the Court.

Tags : ORISSA HIGH COURT   INCREASE SUPERANNUATION AGE  

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