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AP HC Issues Notice on Imposition of Blanket Ban on Stage Play Chintamani - (03 Feb 2022)

CIVIL

Andhra Pradesh High Court has issued notices be served on the government, CEO of the AP State Creative and Culture Commission and AP Arya Vysya Mahasabha to file their affidavits, taking strong objection to the imposition of a blanket ban on the stage play Chintamani.

Tags : ANDHRA PRADESH HIGH COURT   BLANKET BAN ON STAGE PLAY CHINTAMANI  

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