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Kerala HC Issues Notice on Plea for Implementation of Recommendations for Women in Film Industry - (03 Feb 2022)

CIVIL

Kerala High Court has issued notice to the State and Central governments on a writ petition filed by Disha, a non-governmental organisation from Malappuram, seeking to implement the recommendations of the Justice Hema Commission which had gone into the conditions of women workers in the film industry.

Tags : KERALA HIGH COURT   RECOMMENDATIONS FOR WOMEN IN FILM INDUSTRY  

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