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Kerala High Court Admits Plea Alleging Unauthorised Lab Conducting Covid Tests at Calicut Airport - (02 Feb 2022)

CIVIL

Kerala High Court has admitted a plea alleging that an unauthorised lad is conducting Rapid-PCR Covid tests at the Calicut International Airport. The writ petition also challenged the airport's denial to accept passenger's recent RT-PCR test results.

Tags : KERALA HIGH COURT   COVID TESTS AT CALICUT AIRPORT  

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