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Calcutta HC Seeks Personal Appearance of Headmaster for Failure to Comply with Earlier Order - (02 Feb 2022)

CIVIL

Calcutta High Court has sought the personal appearance of a school headmaster for not complying with an earlier order of the Court wherein the concerned school had been instructed to file an affidavit enumerating as to why a no-objection certificate (NOC) could not be granted to the petitioner.

Tags : CALCUTTA HIGH COURT   PERSONAL APPEARANCE OF HEADMASTER  

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