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AP HC Seeks Explanation from Twitter on Failure to Remove Derogatory Comments - (02 Feb 2022)

CRIMINAL

Andhra Pradesh High Court has sought an explanation from Twitter for its failure to remove several derogatory comments posted against the judiciary and some High Court judges as per High Court's order. Twitter has been called upon to file a reply by February 7, 2022.

Tags : ANDHRA PRADESH HIGH COURT   TWITTER   FAILURE TO REMOVE DEROGATORY COMMENTS  

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