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Supreme Court Grants Parole to Rupam Pathak, Convict in Murder of Purnia BJP MLA - (02 Feb 2022)

CRIMINAL

Supreme Court has granted parole for 15 days to Rupam Pathak who is serving life sentence in the case of murder of the then Purnia BJP MLA, Raj Kishore Kesri.

Tags : SUPREME COURT   PAROLE TO RUPAM PATHAK  

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