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Delhi High Court Asks Govt to Reconsider Order Mandating Face Masks Inside Private Vehicles - (02 Feb 2022)

CIVIL

Delhi High Court has called the order passed by the Delhi Government mandating wearing of face mask inside private vehicle as absurd, asking further as to why the same was still prevailing in the changed circumstances.

Tags : DELHI HIGH COURT   FACE MASKS INSIDE PRIVATE VEHICLES  

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