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Allahabad HC: Advertisement Under Drugs & Magic Remedies Act Includes Oral Advertisements - (02 Feb 2022)

NARCOTICS

Allahabad High Court has held that Drugs and Magic Remedies (Objectionable Advertisement) Act, 1954 was brought in considering the increasing objectionable advertisements claiming to cure venereal diseases, diseases and conditions peculiar to women, and the term advertisement as per this act includes oral announcements for the purposes of the Act.

Tags : ALLAHABAD HIGH COURT   ORAL ADVERTISEMENTS  

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