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Karnataka HC Issues Notice on Sudarshan Plea Questioning Restraint to Travel to Netherlands - (02 Feb 2022)

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Karnataka High Court has issued notice to the Enforcement Directorate on a petition filed by Sudarshan Ramesh, brother of alleged bitcoin scam accused Sirkrishna, questioning the action of the authorities in restraining him from leaving India and travelling to Netherlands.

Tags : KARNATAKA HIGH COURT   RESTRAINT TO TRAVEL TO NETHERLANDS  

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