Calcutta HC: Employee Looking for Another Job with Rival Company Isn’t Contrary  ||  Allahabad HC: Can’t Call Hindu Marriage Invalid Only because it Isn’t Registered  ||  Allahabad HC: Can’t Call Hindu Marriage Invalid Only because it Isn’t Registered  ||  Allahabad HC: No Power on Police to Open History-Sheet on Likes or Dislikes  ||  Rajasthan HC Puts Stay on Installation of Dairy Booth Outside Private Residence  ||  Calcutta HC: Cannot Summon Accused to Produce Incriminating Evidence against Himself  ||  Kerala HC Upholds STA’s decision mandating installation of cameras with Fatigue Detection Censors  ||  SC: Executive Instructions Cannot Override Statutory Recruitment Processes  ||  Delhi Lieutenant Governor’s Notification regarding Evidence of Police officers Put on Hold  ||  SC Issues Notice in Plea to Bring Bar Councils under POSH Act    

#Union Budget 2022-2023: Finance Minister Highlights 4 Priorities for Government - (01 Feb 2022)

CIVIL

Finance Minister has highlighted the 4 priorities of the Government in the present budget as: PM Gati Shakti; Inclusive Development; Energy transition and climate action; and Financing of Investments.

Tags : UNION BUDGET   FINANCE MINISTER   PRIORITIES FOR BUDGET  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved