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#Union Budget 2022-2023: Finance Minister Highlights 4 Priorities for Government - (01 Feb 2022)

CIVIL

Finance Minister has highlighted the 4 priorities of the Government in the present budget as: PM Gati Shakti; Inclusive Development; Energy transition and climate action; and Financing of Investments.

Tags : UNION BUDGET   FINANCE MINISTER   PRIORITIES FOR BUDGET  

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