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#Union Budget 2022-2023: Overview of PM Gati Shakti - (01 Feb 2022)

CIVIL

PM Gati Shakti has 7 engines and would include infrastructure development by States. National Highways network to be expanded by 25,000 kms in 2022-23. 400 new generation Vande Bharat trains to be developed and manufactured in next 3 years. Metro systems, muti-model connectivity will be facilitated on priority, and 100 Gati Shakti cargo terminals in the next 3 years.

Tags : UNION BUDGET   PM GATI SHAKTI  

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