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#Union Budget 2022-2023: Overview and Inclusive Development of Agricultural Sector - (01 Feb 2022)

CIVIL

Finance Minister has announced support for post-harvest value addition for millet products, as 2022 will be Year of Millet. Procurement of Wheat and Rabbi 2021-22, will cover 1208 lakh metric tonnes of wheat and paddy from 163 lakh farmers. Chemical free farming to be promoted across the country.

Tags : UNION BUDGET   FINANCE MINISTER   INCLUSIVE DEVELOPMENT OF AGRICULTURAL SECTOR  

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