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#Union Budget 2022-2023: Finance Minister Informs on Finalization of Draft DPR for River Links - (01 Feb 2022)

CIVIL

Finance Minister has informed that Draft DPR for 5 river links have been finalised, whereby the Centre will provide support for their implementations. Further, Ken-Betwa link project will be taken up, aimed at providing irrigation benefit to 9.0 lakh hectare of farmer land.

Tags : UNION BUDGET   FINANCE MINISTER   FINALIZATION OF DRAFT DPR FOR RIVER LINKS  

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