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#Union Budget 2022-2023: Launch of New Portal for Skilling; Expansion of One Class, One TV Channel - (01 Feb 2022)

EDUCATION

Finance Minister has said that a new portal will be launched for skilling. One Class, One TV channel, will be expanded from 12 to 200 TV Channels to help states to provide supplementary education in all regional languages, highlighting the education divide among under privileged children, who have lost out for 2 years.

Tags : UNION BUDGET   FINANCE MINISTER   NEW PORTAL FOR SKILLING   ONE CLASS   ONE TV CHANNEL  

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