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#Union Budget 2022-2023: Launch of National Mental Health Tele-programme - (01 Feb 2022)

CIVIL

Finance Minister has informed on launch of National Mental Health Tele-programme with NIMHANS being Nodal centre, highlighting the accentuated mental health problems in the wake of the ongoing pandemic.

Tags : UNION BUDGET   FINANCE MINISTER   NATIONAL MENTAL HEALTH TELE-PROGRAMME  

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