SC: Pre-2015 NH Act Awards Must Follow 1894 Act for Solatium and Interest  ||  SC: Service Rendered Before Regularization Must Be Counted for Pension Benefits  ||  SC: Rajpal Yadav gets Relief from Surrender in Cheque Bounce Case Subject to Rs. 5 Crore Deposit  ||  Gauhati High Court: Local NGOs Cannot Lock Homes Over Alleged Liquor Law Violations  ||  Madras High Court: Environmental, PCB Clearances Not Needed for Medical Essentiality Certificate  ||  Tripura HC: Police Report Not Contemplated By Rules Alone Cannot Be Basis to Deny Premature Release  ||  P&H HC: Senior Citizens Act cannot Remove Estranged Daughter-In-Law from Shared Home  ||  P&H HC: Foreign Licence Alone Does Not Authorize Driving in India  ||  Allahabad HC: Parental Concern Cannot Override Adult’s Choice of Life Partner  ||  Calcutta HC: Defamation Injunction Requires Truth Defence to Be Clearly Unsustainable    

#Union Budget 2022-2023: Launch of PM Development Initiative Scheme for North East - (01 Feb 2022)

CIVIL

Finance Minister has informed on launch of PM Development Initiative Scheme for North East to fund infrastructure in spirit of PM Gati Shakti. This will enable livelihood activities for youth and children.

Tags : UNION BUDGET   FINANCE MINISTER   PM DEVELOPMENT INITIATIVE SCHEME FOR NORTH EAST  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved