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#Union Budget 2022-2023: Launch of PM Development Initiative Scheme for North East - (01 Feb 2022)

CIVIL

Finance Minister has informed on launch of PM Development Initiative Scheme for North East to fund infrastructure in spirit of PM Gati Shakti. This will enable livelihood activities for youth and children.

Tags : UNION BUDGET   FINANCE MINISTER   PM DEVELOPMENT INITIATIVE SCHEME FOR NORTH EAST  

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