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#Union Budget 2022-2023: Finance Minister Informs on Plans Under Aspirational Districts Programme - (01 Feb 2022)

CIVIL

Finance Minister has stated that in 2022-23 Aspirational districts programme will focus on lagging blocks. Vibrant villages programme for border villages. Road connectivity, and support for livelihood generation are included as part of this programme.

Tags : UNION BUDGET   FINANCE MINISTER   ASPIRATIONAL DISTRICTS PROGRAMME  

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