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#Union Budget 2022-2023: Post Office to Come Under Core Banking Systems - (01 Feb 2022)

BANKING

Finance Minister has said that 100% of 1.5 lakh Post Offices will come on Core banking systems to help farmers and senior citizens in rural areas. Government proposes to set up 75 banking units in 75 districts to encourage digital banking and fintech.

Tags : UNION BUDGET   FINANCE MINISTER   CORE BANKING SYSTEMS  

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