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#Union Budget 2022-2023: Finance Minister Informs on Expansion of Parivesh for Green Clearances - (01 Feb 2022)

ENVIRONMENT

Finance Minister informs on expansion of scope of Parivesh - single window portal for all green clearances. e-Passports to be rolled out in 2022-23 with an embedded chip, to enhance convenience for travellers.

Tags : UNION BUDGET   FINANCE MINISTER   EXPANSION OF PARIVESH FOR GREEN CLEARANCES  

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