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#Union Budget 2022-2023: Acceleration of Corporate Exit and Launch of E-Bill System - (01 Feb 2022)

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Finance Minister has said that accelerated corporate exit will be facilitated by reducing it from 2 years to 6 months. E-bill system will be launched for use by all central govt agencies to enable contractors to submit digitally signed bills.

Tags : UNION BUDGET   FINANCE MINISTER   CORPORATE EXIT   E-BILL SYSTEM  

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