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#Union Budget 2022-2023:Outlay for Capital Expenditure - (01 Feb 2022)

BANKING

Union Budget has stepped up the outlay for capital expenditure by 35.4% to 7.50 lakh crores in 2022-23. This outlay will be 2.95 of the GDP. Further, it has been proposed to issue sovereign green bonds to mobilise resources as part of the Government's borrowing programme.

Tags : UNION BUDGET   CAPITAL EXPENDITURE  

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