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#Union Budget 2022-2023: Financial Assistance to States for Capital investment - (01 Feb 2022)

BANKING

Under the scheme for Financial Assistance to States for Capital investment, for 2022-23, the allocation is 1 lakh crore to assist States. This will be for PM Gati Shakti and PM Gram Sadak Yojana, Digital schemes etc

Tags : UNION BUDGET   FINANCIAL ASSISTANCE TO STATES  

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