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#Union Budget 2022-2023: Finance Minister Proposes New Provision to File Updated Return - (01 Feb 2022)

DIRECT TAXATION

Finance Minister has proposed a new provision to file an updated return on payment of additional tax which can be filed within 2 years. This will enable the tax payee to declare an income if they have missed out earlier.

Tags : UNION BUDGET   FINANCE MINISTER   UPDATED RETURN  

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