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#Union Budget 2022-2023: Union Budget Reduces Alternate Minimum Tax for Cooperative Societies - (01 Feb 2022)

OTHER TAXES

Union Budget reduces alternate minimum tax for Cooperative societies to 15% . Surcharge has also been reduced to 7% for those cooperative having income of Rs. 1 to 10 crores.

Tags : UNION BUDGET   REDUCTION IN ALTERNATE MINIMUM TAX FOR COOPERATIVE SOCIETIES  

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