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#Union Budget 2022-2023: FM Allows Parents to Take Insurance from Children with Disability - (01 Feb 2022)

INSURANCE

Finance Minister has stated that the parents or guardian can take insurance from their children with disabilities. The payment of annuity or lump sum for disabled dependent will be exempted during the lifetime.

Tags : UNION BUDGET   FINANCE MINISTER   INSURANCE FROM CHILDREN WITH DISABILITIES  

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