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Chhattisgarh HC Restrains NTPC from Invoking Bank Guarantee Against Contracting Party - (01 Feb 2022)

ARBITRATION

Chhattisgarh High Court has directed the National Thermal Power Corporation [NTPC] to try and amicably resolve a contractual dispute before proceeding to invoke the bank guarantee furnished by its contracting party.

Tags : CHHATTISGARH HIGH COURT   BANK GUARANTEE AGAINST CONTRACTING PARTY  

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