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Delhi HC Grants Bail to Accused in Murder of 85 Year Old Woman During North East Delhi Riots - (01 Feb 2022)

CRIMINAL

Delhi High Court has granted bail to two men accused in the murder case of 85 year old woman, Akbari who died of asphyxiation due to inhaling smoke during the North East Delhi riots after her house was set on fire by a riotous mob. One other accused has however been denied relief.

Tags : DELHI HIGH COURT   MURDER OF 85 YEAR OLD WOMAN   NORTH EAST DELHI RIOTS  

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