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Bombay HC Takes Suo Motu Cognisance of Dangerous Journey for Young Children to Reach School - (01 Feb 2022)

CIVIL

Bombay High Court has taken suo moto cognisance of a news report about the pitiable conditions in which young girls from a village in Satara District in Maharashtra are forced to take the ardours journey to school, in a boat and then through a dense forest.

Tags : BOMBAY HIGH COURT   DANGEROUS JOURNEY FOR YOUNG CHILDREN TO REACH SCHOOL  

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