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Gujarat HC Issues Notice to Institute of Advanced Research Over Illegal Dismissal of Professor - (01 Feb 2022)

SERVICE

Gujarat High Court has issued a notice to the Institute of Advanced Research, Gandhinagar, a private University, on a plea filed by its Assistant Professor and Dean (Academic) challenging his illegal, unjust, unfair, and perverse dismissal on fabricated charges.

Tags : GUJARAT HIGH COURT   DISMISSAL OF PROFESSOR  

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