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Calcutta HC Takes Cognisance of Incidents of Alleged Trespass at Kolkata Zoo Premises - (01 Feb 2022)

ENVIRONMENT

Calcutta High Court has taken cognisance of incidents of alleged trespass at the premises of the Kolkata Zoological Garden popularly known as the Alipore Zoo over control of its employees' trade union. The police authorities and the Zoo authorities were directed to submit detailed reports in this regard by February 2 pursuant to the examination of the relevant CCTV footage.

Tags : CALCUTTA HIGH COURT   ALLEGED TRESPASS AT KOLKATA ZOO PREMISES  

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