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Delhi HC Refuses to Entertain Plea to Postpone Polls in Five States Amid Third COVID Wave - (01 Feb 2022)

ELECTION

Delhi High Court has refused to entertain a plea filed by Congress Leader Jagdish Sharma seeking postponement of polls in States of Uttar Pradesh, Punjab, Manipur, Uttarakhand and Goa in view of the growing cases of new Covid-19 variant Omicron.

Tags : DELHI HIGH COURT   POSTPONING OF POLLS  

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