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Jharkhand HC Asks State to Apprise on Method Adopted to Deal with Black Fungus Patients - (01 Feb 2022)

CIVIL

Jharkhand High Court has asked the State to apprise it with the method that has been adopted to monitor the functioning of private hospitals, which have been authorized to deal with the patients of Black Fungus.

Tags : JHARKHAND HIGH COURT   BLACK FUNGUS PATIENTS  

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