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Madras HC Dismisses Plea Seeking Directions to Extend Pongal Gift Hampers to Refugees - (01 Feb 2022)

CIVIL

Madras High Court has dismissed a plea filed by Retd. Professor Ramu Manivannan seeking directions to the government of Tamil Nadu to extend the Pongal gift hampers to the Sri Lankan Tamil refugees residing outside the rehabilitation camps.

Tags : MADRAS HIGH COURT   EXTEND PONGAL GIFT HAMPERS TO REFUGEES  

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