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#Economic Survey 2021-2022: Finance Minister Tables Economic Survey: Projected GDP Growth Rate at 8% - (31 Jan 2022)

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Finance Minister Nirmala Sitharaman has tabled the Economic Survey report in the Lok Sabha. The Survey has projected a GDP growth rate in the range of 8-8.5% for the next fiscal 2022-23 (FY23). The economy is projected to grow at 9.2 per cent in the current fiscal.

Tags : FINANCE MINISTER NIRMALA SITHARAMAN   PROJECTED GDP GROWTH RATE  

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