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#Economic Survey 2021-2022: Overview of Agriculture and Service Sector in View of Pandemic - (31 Jan 2022)

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Economic Survey has highlighted that that in 2021-2022, Agriculture sector was least hit by pandemic, sector to grow by 3.9% and services sector hit the most, especially involving human contact, to grow by 8.2%.

Tags : ECONOMIC SURVEY   OVERVIEW OF AGRICULTURE AND SERVICE SECTOR  

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