Supreme Court: Non-Signatory That is Not a Veritable Party Cannot Invoke an Arbitration Clause  ||  SC: Bail Can't be Cancelled For Police Non-Appearance Once Chargesheet is Filed and Trial is Attended  ||  SC: New Arbitration Bill Fails To Provide a Statutory Appeal Against Tribunal Termination Orders  ||  SC: Employees Who Resign or Retire After Five Years of Service Are Entitled to Receive Gratuity  ||  SC: Employees Who Resign or Retire After Five Years of Service Are Entitled to Receive Gratuity  ||  Supreme Court: Higher Courts Should Avoid Unnecessary Remand of Cases to Lower Courts  ||  J&K&L HC: Under SARFAESI Act, Borrower's Right To Redeem a Secured Asset Ends With Auction Notice  ||  Calcutta HC: Income Tax Returns Can Be Used to Assess Victim's Income; ?39 Lakh Compensation Granted  ||  Delhi HC: Woman's Right to a Shared Household Does Not Allow Indefinite Occupation of In-Laws' Home  ||  Delhi HC: Director Disputes in a Company Do Not Qualify as Genuine Hardship to Delay ITR Filing    

#Economic Survey 2021-2022: Impact of Pandemic on Consumption - (31 Jan 2022)

BANKING

India's consumption story is intact despite third wave, having grown at 7% in 2021-22 with significant amount coming in from government spending. Similarly, Gross Fixed Capital Formation is expected to grow at 15% exceeding pre-pandemic levels on the back of ramped up public expenditure on infrastructure.

Tags : ECONOMIC SURVEY   IMPACT ON CONSUMPTION  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved