Madras HC: Police Superintendent not Liable For IO’s Delay In Filing Chargesheet or Closure Report  ||  Supreme Court: Provident Fund Dues Have Priority over a Bank’s Claim under the SARFAESI Act  ||  SC Holds Landowners Who Accept Compensation Settlements Cannot Later Seek Statutory Benefits  ||  Supreme Court: Endless Investigations and Long Delays in Chargesheets Can Justify Quashing  ||  Delhi HC: Arbitrator Controls Evidence and Appellate Courts Cannot Reassess Facts  ||  Delhi HC: ED Can Search Anyone Holding Crime Proceeds, not Just Those Named in Complaint  ||  Delhi HC: ED Can Search Anyone Holding Crime Proceeds, not Just Those Named in Complaint  ||  Delhi HC: Economic Offender Cannot Seek Travel Abroad For Medical Treatment When Available In India  ||  SC: Governors and President Have No Fixed Timeline To Assent To Bills; “Deemed Assent” is Invalid  ||  SC: Assigning a Decree For Specific Performance of a Sale Agreement Does Not Require Registration    

#Economic Survey 2021-2022: Railways to Emerge as Engine of National Growth - (31 Jan 2022)

BANKING

The Indian railway sector in the next 10 years will see a very high level of capital expenditure leading to it eventually becoming the engine of national growth. The capex outlay in the ongoing financial year is at Rs 2.15 lakh crore, which is five times the 2014 level.

Tags : ECONOMIC SURVEY   RAILWAYS  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved