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#Economic Survey 2021-2022: Overview of Pharmaceutical Sector - (31 Jan 2022)

BANKING

In the April-September 2021 period, the FDI inflows in the Pharmaceutical Sector continued to be at Rs 4,413 Crores, growing at the rate of 53%. Further, the Survey has pointed out that India is significantly dependent on the import of bulk drugs that are used in the formulation of medicines.

Tags : ECONOMIC SURVEY   PHARMACEUTICAL SECTOR  

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