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#Economic Survey 2021-2022: India to Spend USD 1.4 Trillion to Step Up Infrastructure Investment - (31 Jan 2022)

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Economic Survey has said that to achieve USD 5 trillion GDP by FY'25, India needs to spend about USD 1.4 trillion over this period on infrastructure to step up infrastructure investment substantially. It also envisages to improve project preparation and attract investment, both domestic and foreign in infrastructure.

Tags : ECONOMIC SURVEY   INFRASTRUCTURE INVESTMENT  

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