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#Economic Survey 2021-2022: Govt Sets Up National Land Monetisation Corporation - (31 Jan 2022)

BANKING

Economic Survey has stated that National Land Monetisation Corporation (NLMC) is being incorporated as a 100% Government of India owned entity with an initial authorised share capital of Rs 5,000 crore and subscribed share capital of Rs 150 crore. Further, the Survey said there is an aggregate monetisation potential of Rs 6 lakh crore through core assets of the central government over a four-year period from 2021-22 to 2024-25.

Tags : ECONOMIC SURVEY   NATIONAL LAND MONETISATION CORPORATION  

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