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#Economic Survey 2021-2022: Centre Fixes Farm Credit Target at Rs. 16.50 Lakh Crores - (31 Jan 2022)

BANKING

Central Government has fixed a farm credit target of Rs 16.50 lakh crore for the current fiscal. The government has also announced Rs 2 lakh crore concessional credit boost to 2.5 crore farmers through Kisan Credit Cards (KCCs).

Tags : ECONOMIC SURVEY   CENTRAL GOVERNMENT   FARM CREDIT TARGET  

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