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Calcutta HC Imposes Cost on Visva Bharati University for Failure to File Affidavit - (31 Jan 2022)

CRIMINAL

Calcutta High Court has imposed costs to the tune of Rs 10,000 on the authorities of Visva-Bharati University, Santiniketan for its repeated failure to file an affidavit-in-opposition in a case pertaining to initiation of departmental proceedings against a professor of the University on the basis of allegations of sexual harassment.

Tags : CALCUTTA HIGH COURT   VISVA BHARATI UNIVERSITY  

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