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SC Refuses to Entertain Writ Seeking Stay on Streaming of Movie, Why I Killed Gandhi - (31 Jan 2022)

MEDIA AND COMMUNICATION

Supreme Court has refused to entertain a writ petition seeking a stay on the streaming of the movie, Why I killed Gandhi, which was set to release on the OTT platform Limelight on 30th January, Mahatma Gandhi's death anniversary.

Tags : SUPREME COURT   STREAMING OF MOVIE  

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