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Allahabad HC Stays Decision of UP Govt to Appoint Additional Assistant Teachers in The State - (31 Jan 2022)

SERVICE

Allahabad High Court has stayed the decision of the Uttar Pradesh government to appoint 6800 additional candidates as primary assistant teachers in the state in addition to already appointed 69000 candidates.

Tags : ALLAHABAD HIGH COURT   ADDITIONAL ASSISTANT TEACHERS  

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