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Madras HC Quashes FIR Against Protestors Assembled Before TASMAC Shop in 2017 - (31 Jan 2022)

CRIMINAL

Madras High Court has quashed a First Information Report registered against protesters who assembled before a TASMAC Shop in 2017 and demanded that it must be shifted for the sake of young generation.

Tags : MADRAS HIGH COURT   PROTESTORS ASSEMBLED BEFORE TASMAC SHOP  

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